Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(15) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(15)For best sportsperson with disabilities: - (a) Two National Awards shall be given to the outstanding sportsperson persons with disabilities for outstanding achievement in the field of sports. The criteria for selection shall be as under:-
SI.No. Criteria Weight
(i) Number of international level sports eventsparticipated 20%
(ii) Number of international medals won during last 3years 30%
(iii) Number of National level sports events participated 15%
(iv) Number of National medals won during last 3 years 20%
(v) Any other achievement in activities related to thesports for persons with disabilities 15%
(b)The applications shall be invited in the prescribed format attached at Annexure-P.