Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Union of India - Act

The National Award for the Empowerment of Persons with Disabilities Rules, 2013

UNION OF INDIA
India

The National Award for the Empowerment of Persons with Disabilities Rules, 2013

Rule THE-NATIONAL-AWARD-FOR-THE-EMPOWERMENT-OF-PERSONS-WITH-DISABILITIES-RULES-2013 of 2013

  • Published on 29 August 2013
  • Commenced on 29 August 2013
  • [This is the version of this document from 29 August 2013.]
  • [Note: The original publication document is not available and this content could not be verified.]
The National Award for the Empowerment of Persons with Disabilities Rules, 2013Published vide Notification No. G.S.R. 577(E), dated 29th August 2013Ministry of Social Justice and Empowerment(Department of Disability Affairs)G.S.R. 577(E). - In exercise of the power conferred by clause (zh) of sub-section (2) of section 73 of the Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995, the Central Government hereby makes the following rules namely :-

1. Short title and commencement.

(1)These rules may be called the National Award for the Empowerment of Persons with Disabilities Rules, 2013.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Definitions.

(1)In these rules unless there is anything repugnant in the subject or content :-
(a)'Act' means the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995;
(b)'annexure' means an annexure appended to these rules;
(c)'employee' means any person with disability working under the 'employer', 'establishment' and 'institution' as defined in clause (j), (k) and (n) of section (2) of the Act.
(d)'disabilities' means the disabilities as defined in the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (No.1 of 1996) and the National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 (No.44 of 1999);
(e)National Handicapped Finance and Development Corporation (NHFDC) means a Corporation set up by the Ministry of Social Justice and Empowerment under section 25 of the Companies Act, 1956;
(2)Words or expressions used in these rules but not defined shall have the same meaning respectively assigned to them in the Act.

3. Description and categories of the awards.

(1)The awards shall be given on 3rd of December on the occasion of international day for the disabled persons every year in the following fourteen categories:-
I Best Employee / Self Employed with Disabilities
No. Sub-category No. of awards Component of awards
(i) Blindness Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(ii) Low Vision Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(iii) Leprosy Cured Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(iv) Hearing Impairment Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(v) Locomotor Disability Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(vi) Cerebral Palsy Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(vii) Mental Retardation Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(viii) Mental illness Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(ix) Autism Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(x) Multiple Disability Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
II Award for Best Employers and Placement Officeror Agency
(i) Best Employer Three -One each to:(i) Governmentorganization.(ii) Public Sector Undertaking or Autonomous orLocal Government Body(iii) Private or Non GovernmentalOrganization Cash of Rupees One Lakh, a citation, certificate and a medalto every awardee.
(ii) Best Placement Officer / Agency Two-One each to:(i) Autonomous GovernmentOrganization or Public Sector Undertaking(ii) Private orNon-Governmental Organization or Office Cash of Rupees Fifty Thousand, a citation, certificate and ashield to every awardee.
III. Award for Best Individual and Institution Working for theCause of Persons with Disabilities
(i) Best Individual Two(One each for: Professional and Non Professional) Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(ii) Best Institution Twoone each for:(i) An organization providing holisticcomprehensive services to the persons with disabilities in acomprehensive manner.and(ii) An organization promotinginclusive education to the children / persons with disabilities. Cash of Rupees Two Lakh, a citation and a certificate to everyawardee.
IV. Role Model Awards
(i) Blindness or low vision Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a Certificate toevery awardee.
(ii) Leprosy cured Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a Certificate toevery awardee.
(iii) Hearing Impairment Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(iv) Locomotor Disability or Cerebral Palsy Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(v) Mental Retardation / Mental Illness or Autism Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
V. Awards for Best Applied Research or Innovationor Product Development Aimed at Improving the life of Personswith Disabilities
(i) Best Applied Research or Technological Innovation Aimed atImproving the life of Persons with Disabilities. One Cash of Rupees One Lakh, a citation and a certificate.
(ii) Development of new Cost-effective product for manufactureAimed at Improving the life of Persons with Disabilities. Two Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
VI. Award for the Outstanding Work in the Creationof Barrier-Free Environment for the Persons with Disabilities
(i) Government Department or Offices or PSUs or AutonomousBodies. One A citation and a certificate.
(ii) Local Bodies One Cash of Rupees Two Lakh, a citation and a certificate.
(iii) Private Sector or NGos One Cash of Rupees Two Lakh, a citation and a certificate.
VII. Award for the Best District in Providing RehabilitationService One A Shield, a certificate and citation. No cash award
VIII. Best State Channelizing Agency of National HandicappedFinance ad Development Corporation. One A Shield, a certificate and citation.
IX. Award for the Outstanding Creative Adult Persons withDisabilities Two[one for Male and one for Female] Cash of Rupees Fifty Thousand, a medal, a citation and acertificate to every awardee.
X. Award for the Best Creative Child withDisabilities Two[one for Boy and one for Girl] Cash of Rupees Fifty Thousand, a medal, a citation and a certificate to every awardee.
XI. Best Braille Press One Cash of Rupees One Lakh, a citation and certificate.
XII. Best Accessible Website
(i) Govt. One A Shield, a certificate & a citation.
(ii) PSU or Local Bodies One A Shield, a certificate & a citation.
(iii) Pvt. Sector One A Shield, a certificate & a citation.
XIII. Best State in promoting empowerment of persons withdisabilities One A Shield, a certificate, a citation.
XIV. Best sports person with disability Two [one for Male and One for Female] Cash of Rupees One Lakh, a citation, certificate and a shieldto every awardee.
[Provided that the National Selection Committee referred to in rule 7 may select higher number of awardees in any or all the categories or sub-categories referred to in the above Table.] [Inserted by Notification No. G.S.R. 1103 (E), dated 30.11.2016 (w.e.f. 29.8.2013).]

4. Procedure for inviting applications for the awards and selection of Awardees.

(1)Applications shall be invited from eligible candidates or establishment or institutions in categories as prescribed in section 3 in prescribed application form given at Annexure-A to Annexure-P through advertisement in the leading National and Regional newspapers.
(2)Ministry of Social Justice & Empowerment, Department of Disability Affairs shall write to the Central Ministries, State Governments, Union Territory Administrations and earlier awardees inviting nominations for the awards.

5. Agencies or Individuals who can nominate and procedure for forwarding of nominations.

(1)The Central Government, State Governments and Union territory Administrations shall forward their recommendations to the Ministry of Social Justice and Empowerment, Department of Disability Affairs by the stipulated date.
(2)The awardees may also recommend and send application.
(3)Applications received after due date shall not be considered for Award.

6. Screening Committees for short-listing of nominations received.

(1)There shall be screening committees for short listing of awardees in different categories of national awards. The screening committees shall comprise of four to five members, including the Chairman, out of the following:-
(a)Serving or retired officers of the rank of Additional Secretary and above of the Central Government or Officers of the reputed Government Institutions;
(b)Eminent personalities and experts in the field of disability or expert in the relevant field of award;
(c)Representatives of Non-Governmental Organizations;
(d)Officers of the rank of Deputy Secretary and above of the Department of Disability Affairs and organizations under the Department shall act as convener of the screening committees.
(2)The National Selection Committee shall decide the nomination of the awardees for various categories on the basis of recommendation of the screening committees.
(3)The convenors of the Screening Committees shall assist the National Selection Committee in selection process.
(4)The non-official members of the Screening Committees and the National Selection Committee shall be entitled to TA and DA in accordance with the financial rules and procedures as applicable in Government of India.
(5)The awardees nominated under different categories of the national award shall be informed about date and venue of the national award function each year through Speed Post or Express Telegram or FAX or Telephone. The awards may be received personally by the selected individuals or representative of the institution.

7. National Selection Committee.

(1)The selection of the awardees shall be made on the basis of recommendations of the screening committees by a National Selection Committee.
(2)The National Selection Committee shall consist of the following officials:-
(i) Union Minister of Social Justice and Empowerment Chairperson, ex-offico
(ii) Minister of State for Department of Disability Affairs Vice-Chairperson, ex-offico
(iii)3 Secretary, Department of Disability Affairs, M/o SJ&E. Member, ex-offico
(iv)4 Chairperson, National Commission for Women, Member
(v)5 Director, Lalit Kala Academy Member
(vi)6 Representative of Confederation of Indian Industries (CII) Member
(Vii) Head of Department, Deptt. of Rehabilitation, SafdarjungHospital, New Delhi Member
(viii) Representative of CSIR not below the rank of JS Member
(ix)9 Representative of Rehabilitation Wing of DRDO Member
(x)1 The Chief Commissioner for Persons with Disabilities Member
(xi)1 Chairman, Rehabilitation Council of India Member
(xiii) Chairperson, National Trust, New Delhi Member
(xiii) Special Secretary / Additional Secretary, Deptt. of DisabilityAffairs or M/o SJ&E Member
(xiv) Joint Secretary, Department of Disability Affairs, M/o SocialJustice and Empowerment Convener
(3)The Department of Disability Affairs may co-opt members to the Selection Committee.
(4)The non-official members of the Selection Committee shall be entitled to TA and DA in accordance with the financial rules and procedures as applicable in Government of India.
(5)The decision of the National Selection Committee shall be by a majority vote and in the extent of votes on both sides being equal, the Chairperson presiding over a particular meeting shall have a casting vote.
(6)The decision of the Selection Committee shall be final.

8. Criteria for selection.

(1)For best employees or self employed with disabilities: -
(a)There shall be twenty national awards for the best employers or self-employed with disabilities in the following ten specified categories:-
(I)blindness;
(II)low vision;
(III)leprosy cured;
(IV)hearing impairment;
(V)locomotor disability;
(VI)cerebral palsy;
(VII)mental retardation;
(VIII)mental Illness;
(IX)autism; and
(X)multiple disabilities.
(b)Employees of Government, Statutory Bodies, Corporations, local bodies, Public Sector Undertakings of Central and State Governments, private sector, etc and Self Employed persons are eligible for awards.
(c)The employees with disabilities shall be assessed on the basis of the following criteria:-
SI.No. Criteria Weight
(i) Punctuality and regularity in attendance 10%
(ii) Cooperation with superiors and fellow-employees 10%
(iii) Extent of mobility, self-care and independence etc. 10%
(iv) No excessive demands for adjustment in physical Environment,equipment, machinery and process etc 10%
(v) No extra demand for special remuneration in the context ofdisability. 10%
(vi) Type of Disability 10%
(vii) Extent of Disability 10%
(viii) Output / Production in comparison to his/her non-disabledcolleagues 10%
(ix) Education / Qualification acquired after becoming disabled 10%
(x) Growth in career after becoming disabled 10%.
(d)Self-Employed persons with disabilities shall be assessed on the basis of the following criteria:-
SI.No. Criteria Weight
(i) The business is either showing break even or makingconsiderable profits 15%
(ii) The persons with disabilities play Important role in themanagement of business 10%
(iii) The person with disabilities pays his employees and paysinstallments to financial institutions regularly towards paymentsof loans 10%
(iv) Annual turnover for the last five years 15%
(v) Innovation introduced in the enterprise 10%
(vi) Extent of independence in holding the enterprise 10%
(vii) The number of disabled persons employed in the enterprise 10%
(viii) Extent & Type of disability despite which enterprise wasestablished and run successfully 10%
(ix) Socio-economic circumstances despite which the enterpriseestablished and run successfully 10%
(e)Selection Committee while selecting the awardees in the category of employees or selfemp1oyed persons with disabilities shall give due representation to both rural and urban disabled persons and disabled women and shall ensure equitable regional representation.
(f)The applications shall be invited in the prescribed format attached at Annexure-A.
(2)For best employers - (a) The outstanding employers of the disabled under the three sub-categories (i) Government organization; (ii) Public Sector Undertaking or Autonomous Body or Local Government Body; and (iii) Private or Non Governmental Organization; shall be assessed on the basis of the following criteria:-
SI.No. Criteria Weight
(i) That at least 10% of the employees are disable subject To aminimum of disabled persons in a given Establishment. (In case of largeEstablishment employing 100 disabled persons or more, thecondition of 10% need not be rigidly adhered to 20%
(ii) That wherever necessary minor adjustment/modifications in themachinery have been made; 5%
(iii) That necessary environmental modifications at the worksite havebeen made including barrier free access; 10%
(iv) That the employees with disabilities are offered the sameconditions in service, including the rates of pay as given toother employees for similar work; 15%
(v) That the employers have shown sympathetic understanding ofthe problems of the disabled 10%
(vi) that when necessary and feasible, such additional facilitiessuch as accommodation and transport etc, are provided 10%
(vii) Retention rate 10%
(viii) Employees assessment 10%
(ix) Productivity ensured 10%
(b)The applications shall be invited in the prescribed format attached at Annexure-B.
(3)For best placement officers or agency: - (a) There shall be two National Awards under the category of placement officer/agency of person with disabilities, one each in the following two sub-categories: -
(i)Autonomous Government Organization or Public Sector Undertaking; and
(ii)Private/Non-Governmental Organization or Officer.
(b)The best placement officer for placement of persons with disabilities shall be assessed on the basis of the following criteria.-
SI.No. Criteria Weight
(i) That he/she has placed at least 50% registered unemployeddisabled persons in employment during the last five years andthat at least 30% of them were women; 20%
(ii) Total number of persons with disabilities placed during thelast five Years 10%
(iii) His/her follow-up during the last five years coupled withplacements of the people registered with him/her up to the end ofthe last year is outstanding; 25%
(iv) That the attitude of the placement officer towards theregistered persons with disabilities has been positive andhelpful; 20%
(v) The percentage of dropout employees should not exceed 20% ina given year; 15%
(vi) The placement officer shall provide placement to allcategories of disabled persons and maintain a balance amongstthem while assisting for placement. 10%
(c)The applications shall be invited in the prescribed format attached Annexure-C.
(4)For best individual - (a) Two National Awards shall be given to individuals (one each to professional and non-professional) working for the cause of the persons with specified disabilities.
(b)Awards shall be presented to the individual who has rendered best work in a year for the cause of the disabled in a particular year. Eminence of individual shall be determined on the following basis:-
i) The organization in which he/she works considers him/her as outstanding.ii) He/she has been responsible for initiating new program or services in the last 10 years resulting in benefiting the people with disabilities particularly in rural areas.iii) Paid officers of the Institution shall not be eligible for selection. However, paid workers/officers of the NGOs working for the cause of the disabled could be eligible.iv) His/her contribution should be outstanding in the areas of disabled welfare / rehabilitation / education / training etc.v) His/her contribution in developing rehabilitation model for Community Based Rehabilitation and replicating the same in the inaccessible rural areas.vi) Outstanding person championing the welfare and overall development of the disabled and sensitizing the community regarding rights and equal opportunities for the disabled.vii) The quality of the work performed by the individual in the cause of the disabled and its significance for the cause shall also be given due weight-age.viii) He/she has outstanding professional achievements to his/her credit.
(c)The applications shall be invited in the prescribed format attached Annexure-D.
(5)For best institution - (a) There shall be two National Awards under this category, one award each would be provided under the following two sub-categories:-
(i)An organization providing holistic comprehensive services to the persons with disabilities in a comprehensive manner; and
(ii)An organization promoting inclusive education to the children/persons with disabilities
(b)The criteria for giving awards in this category shall be as under:-
Sl·No Criteria Weight
(i) Has started comprehensive service for people with variousdisabilities. 10%
(ii) Has adapted new equipments 10%
(iii) Has provided new services 15%
(iv) Has undertaken new strategies for improving existing services 10%
(v) Has followed-up the clients in rehabilitation 5%
(vi) Achievements in the area of education / training / rehabilitationetc. should be outstanding. 10%
(vii) The Institution should have at least 10 years' experience inthe field 10%
(viii) The contribution of the institution in extension of outreachservices in and around its working headquarters. 5%
(ix) Motivation, involvement and participation of community forrehabilitation of the disabled particularly in rural areas 10%
(x) While selecting the institutions due weightage would be givento voluntary action through participation of local public andefforts for rendering rehabilitation services to the persons withdisabilities. 5%
(xi) The geographical area in which the Institution is providingservices 5%
(xii) The category(ies) of disability for which the institution isproviding services. 5%
(c)The applications shall be invited in the prescribed format attached at Annexure-E.
(6)For role model: - (a) There shall be 10 national awards in this category to be given to persons with disability who can be an example for disabled citizens by way of his or her achievements in their chosen field. Two awards each-one male and one female are to be given to the following sub-categories of disabilities:-
(i)Blindness or Low Vision;
(ii)Leprosy cured;
(iii)Hearing Impairment;
(iv)Locomotor Disability or Cerebral Palsy; and
(v)Mental retardation or Mental Illness or Autism
(b)However, if suitable person(s) in any one or more of these sub-categories are not found, the awards may be given to additional person(s) in other sub-categories.
(c)The applications shall be invited in the prescribed format attached at Annexure-F.
(7)For best applied research / innovation / product development aimed at improving the life of persons with disabilities: - (a) One National Award shall be given to the best applied research or technological innovation aimed at improving the life of persons with disabilities and two awards shall be given for the development of new cost effective product for manufacture aimed at improving the life of persons with disabilities.
(b)The selection criteria for the innovative projects or technology shall be:
(i)Development of an outstanding device, aid or adaptation which substantially improves the chances of the persons with disabilities in receiving education, obtaining or retaining employment and in being totally integrated in the socio-economic life of the community; and
(ii)The effectiveness of the device in increasing the mobility, productivity and employment prospects of the persons with disability, maintainability of the device and its reparability.
(c)The criteria for easy and most cost-effective adaptability of technology shall be as follows:-
i) Its effectiveness in increasing the mobility of disabled people using low cost resources.ii) Its effectiveness to assist in utilizing the best of their inherent potentials for increasing productivity and self-employment of disabled people using low cost resources.iii) Its effectiveness in facilitating communication of disabled people using low cost resources.iv) Its effectiveness in imparting education to disabled people using low cost resources.v) Its effectiveness in providing entertainment to disabled people using low cost resources.vi) Any other criteria, which may be adopted by a high level committee appointed by the Ministry of Social Justice & Empowerment. The decision of the committee shall be final.
(d)The applications shall be invited in the prescribed format attached at Annexure-G.
(8)For outstanding work in creation of barrier free environment for persons with disabilities: - (a) One award each shall be given for the outstanding work in creation of barrier free environment to Government, Public Sector Undertaking and Private Sector Organizations. The employer has to provide barrier free access and working condition for the persons with disabilities in his working premises. The working place should have easy mobility, toilet facilities and directions in the sign language and other indicators, which facilitate easy movements and integrate the persons with disabilities in its overall working milieu.
(b)The applications shall be invited in the prescribed format attached at Annexure-H.
(9)For best district award: - (a) The Award shall be given to the best district, which has done outstanding work by providing rehabilitative services to persons with disabilities through the district rehabilitation center. The award shall be given to the Collector and the nodal Officer of the implementing agency from the selected district. The criteria for selection of a best district is as under:-
SI. No. Criteria Weight
(i) Clarity in strategy and planning 30%
(ii) Involvement of the district administration and local NGOs/agencies; 20%
(iii) Overall performance in terms of core service to be providedby a district centre; 20%
(iv) Convergence of schemes and resources of different departmentsfor the benefit of persons with disabilities includingutilization of the ADIP Scheme; and 15%
(v) Innovation in modes of provision of services especially withreference to prevention strategy namely, nutrition, health,sanitation, waste disposal, etc. 15%
(b)The applications shall be invited in the prescribed format attached at Annexure-I.
(10)For best state channelising agency: - (a) The award for the Best State Channelising Agency shall be assessed on the basis of the following criteria:-
SI.No. Criteria Weight
(i) Amount of loan disbursed during previous financial year 25%
(ii) No. of beneficiaries to whom loan released during theprevious financial year. 15%
(iii) Percentage of recovery from the beneficiaries against thedues during the previous financial year 20%
(iv) Percentage of utilization of funds released till the lastfinancial year. 20%
(v) Percentage of repayment of amount due to NHFDC 20%
(b)The award shall be given on the basis of the criteria as quoted above provided the State Channelising Agency crosses the satisfactory level mark fixed for criteria (iii), (iv) & (v) by the Selection Committee.
(c)The applications shall be invited in the prescribed format attached at Annexure-J.
(11)For outstanding creative adult persons and children with disabilities: - (a) Two Awards shall be given to the outstanding creative adult persons with disabilities in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(b)Two Awards shall be given to the outstanding creative children with disabilities below the age of 18 years in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(c)The applications shall be invited in the prescribed formats attached at Annexure-K and L respectively.
(12)For best braille press: - There shall be one award for the Best Braille Press. The Braille Press shall be assessed on the basis of following criteria.
SI. No. Criteria Weight
(i) The period for which the press has been publishing Braillematerial 5%
(ii) Number of publications brought out 15%
(iii) Number of languages in which publications are being broughtout 15%
(iv) Number of school/college books published 25%
(v) Total number of pages printed in Braille annually in the lastthree years 10%
(vi) Number of tactile sketches printed like graphs geometricalfigures etc., annually in the last three years 10%
(vii) Financial status of the Braille press including turnover,expenditure and profit/ loss 20%
(a)The applications shall be invited in the prescribed format attached at Annexure-M.
(13)For best accessible website: - (a) There shall be a total of 3 awards in this category. One award each shall be given to an eligible (i) Government organization, (ii) Public Sector Undertaking / Autonomous / Local Govt. Body and (iii) Private /Non-governmental Organization, who shall be having their websites accessible to the persons with disabilities.
(b)The applicants shall be assessed with following criteria:
i) It meets level AA of WCAG 2.0 guidelinesii) The person with visual disability can use a screen reader softwareiii) Persons who have difficulty in using a mouse can use voice recognition software which enables working on computer with verbal commandsiv) It has facilities to change the size and spacing of the textv) It has facilities to change the colour scheme of the textvi) Can the website be accessed through mobile phonevii) Is website updated regularly
(c)The applications shall be invited in the prescribed format attached at Annexure-N
(14)For best state award: - (a) A National Award shall be given to the best State, which has done outstanding work in empowerment of persons with disabilities. The criteria for selection of a best State shall be as under:-
SI.No. Criteria Weight
(i) Overall planning and strategy of the state in providingcomprehensive rehabilitation services to the persons withdisabilities and setting up good Institutional infrastructureincluding state commissioner for persons with disabilities (PwDs). 10%
(ii) Percentage of persons with disabilities who have been issueddisability certificates 10%
(iii) Percentage coverage of identified persons with severemultiple disabilities under IGNDPS 10%
(iv) Achievement of State (in percentage against their notionalallocation) under the following Central Sector Schemes:-(i)DDRS - 5 %(ii) ADIP – 5%(iii) SIPDA - 5% 15%
(v) Percentage of government elementary and secondary schoolshaving:-(a) Ramps with railings(b) Special teachers(c)Disabled friendly toilets 10%
(vi) PwD who have been placed in Government jobs against thestipulated 3% quota for them  
(vii) Special efforts made to provided barrier free environment inpublic spaces 10%
(viii) Expenditure on State Sector Schemes for PwDs as % of thetotal State Plan Outlay 10%
(ix) Percentage of PwDs provided vocational training during lastfive years 5%
(x) Loan availed by SCA from NHFDC as % of its notionalallocation. 10%
(b)The applications shall be invited in the prescribed format attached at Annexure-O.
(15)For best sportsperson with disabilities: - (a) Two National Awards shall be given to the outstanding sportsperson persons with disabilities for outstanding achievement in the field of sports. The criteria for selection shall be as under:-
SI.No. Criteria Weight
(i) Number of international level sports eventsparticipated 20%
(ii) Number of international medals won during last 3years 30%
(iii) Number of National level sports events participated 15%
(iv) Number of National medals won during last 3 years 20%
(v) Any other achievement in activities related to thesports for persons with disabilities 15%
(b)The applications shall be invited in the prescribed format attached at Annexure-P.

9. Calender of Activities to be followed each year.

- The calendar of activities to be followed each year with regard to the awards is given at Annexure-Q.

10. Presentation of awards.

- (i) The awards will be presented in New Delhi on 3rd of December, every year which has been declared as the "International Day of Disabled Persons".
(ii)The boarding and lodging expenses of the awardees and one escort shall be borne by the Department of Disability Affairs, Ministry of Social Justice and Empowerment.
(iii)To and from travelling expenses and accommodation for up to one day prior and after the day of awards ceremony shall be arranged and the expenditure shall be reimbursed by the Department of Disability Affairs, Ministry of Social Justice and Empowerment.
(iv)The TA/DA admissibility of the awardees and their escorts shall be equivalent to a Class-I officer of the Central Government
Annexure-AParticulars of Recommended Employee/self-Employed with Disabilities for National Award
1. Name :(a) In English (in BLOCK Capital letters)  
  (b) In Hindi  
2. Address:(a) Residential  
(b) Office  
3. Telephone numbers:(a) Residential  
(b) Office  
4. FAX Number:(a) Residential  
(b) Office  
5. E.Mail address, if any  
6. Sex  
7. Date of Birth/Age  
8. Nature/Category of disability  
9. Percentage of disability (Certificate of competent authorityto be attached)  
10. Qualifications:(a) Academic  
(b) Technical  
Qualification acquired after onset of disability should beclearly indicated. (Certificate and testimonial should beattached)  
11. Trainings received, if any;  
(a) Name of the Institution /Organization  
(b) Name of the course  
(c) Duration of the course  
12. Details of experience gained informally  
13. Whether employee or self-employed  
14. If employee:  
(a) Name of the Employer  
(b) Designation or Post held  
(c) Scale of pay and salary drawn  
(d) Nature of work engaged on  
(e) How does his/her productivity compare to that of hisnon-disabled counterparts in percentage of 10% mure or less.  
(f) Relations with fellow-employees  
(g) Independence in work (encircle the grading option) Very Good Good Poor
(h) Mobility and self care remarks including a brief lifesketch of about 200 words of the candidate highlighting hisstruggle against the disadvantage created by hisdisability(encircle the grading option) Very Good Good Poor
(i) Punctuality and regularity in attendance (encircle thegrading option) Very Good Good Poor
(j) Whether any incentive /reward/ certificate given to theemployee by the employer for his work during last three years. Ifyes, details thereof  
(k) General assessment of the employee for last three years(encircle the grading option) Very Good Good Poor
15. If Self-employed:  
(a) Trade/ profession with which associated  
(b) Monthly Income (Attach copy of last Income Tax Returnfield/income Certificate).  
(c) How far you have upgraded your skill in thattrade/profession with a view to absorb yourself fully as aself-employed entrepreneur?  
(d) Socio-economic problems/ constraints being faced in theexisting trade/ profession to become a sustainable self-employedentrepreneur  
(e) (i) Whether taken loan from any bank/ financialinstitution of State/Central Government (give full details)  
(ii) If yes, indicate the balance amount of loan tobe repaid  
(f) Have you ever been declared to be a defaulter to anynationalised bank/ financial institution/ cooperative bank  
16. If any National or State levelAward received during last five years, then please mention:(a) Name of the Award(b) Conferring Agency(c) Year of conferment  
(Signature of the Applicant with date)Note - 1. In case of self-employed persons with disabilities, the particulars may be duly certified by a Gazetted Officer of the Central/ State Govt./ Member of Parliament/ Member of State Legislature/ Municipal Councilor of Municipal Corp. etc.

2. Three copies of the photographs clearly showing disability of recommended employees/self-employed with disabilities, with bio-data be enclosed.

3. Application should be supported by a Medical certificate indicating the degree of total disability.

Signature of the recommending authority with dateAnnexure-BParticulars of Employers for National Awards
1. Name in English (in BLOCK Capital letters) and Hindi  
2. Postal and telegraphic address of the organization withtelephone & fax number.  
3. Web-site address, if any  
4. E-mail address, if any  
5. Whether Government/ Public Sector Undertaking/ Private.  
6. Nature of work undertaken by the organization.  
7. Total number of employees in the organization Male Female Total
8. Number of employees with disability in the organizationcategory-wise and sex-wise. Male Female Total
9. Nature of disability of the employees (if the organization hasemployees with various disabilities, please indicate the numberof employees with each disability)  
10. Percentage of employees with disability as Compared with thetotal number of Employees  
11. Nature of work in which Persons with disability are employed.  
12. Whether their service conditions are the same as those forothers?  
13. Whether any modifications are made in the machinery and accessis provided In the built environment.  
14. Special effort made to train and employ persons withdisability so far and plans for future.  
15. How does the productivity of Employees with disability comparewith that of non-disabled employees?  
16. Remarks  
Signature of the applicant with dateSignature of the recommending authority with dateAnnexure-CParticulars of the Agency/Officer Responsible for Placement of the persons with Disabilities for National AwardsI. Personal Data
1. Name in English (in BLOCK Capital letters) and Hindi  
2. Date of Birth  
3. Educational qualification  
4. Postal address  
5. Telegraphic address/ FAX No.  
6. Telephone Number: Office:Residence:  
7. Web-site/ E-mail address, if any  
8. Name of the employer with complete address (Give all theemployers with whom employed during the last five years, last nameto be given first)  
9. Total service in the capacity.  
II. Performance Data: Placements and follow-up Give the information for the last five years.
S.No. Year No. of Persons with Disabilities(Disability-wise) No./ %age of No. of placement toRegistration No. of cases followed up % of dropouts from employmentwith brief reasons
Registered Placed
Male Female Male Female
(1) (2) (3) (4) (5) (6) (7) (8) (9)
(i)                
(ii)                
(iii)                
(iv)                
(v)                
III. Brief particulars of the Placement Officer:Signature of the applicant with dateSignature of the recommending authority with dateBroadly, "Placing" means an employer's acceptance of a persons into a remunerative job as a result of the following Employment Exchanges operations as a result of the -i) Booking on an order prior to submission;ii) Pre-submission of the persons to be referred to the employer;iii) Submission of the selected persons and verification that the persons have been engaged.(Definition as given in the National Employment Service Manual).Annexure-DParticulars of the Individuals for National Awards
1. Name in English (in Block Capital letters) and Hindi  
2. Address with telephone numbers/ FAX number (if any)  
3. E-mail address, if any  
4. Date of Birth/ Age  
5. Sex  
6. Institution with which the individual is associated includingthe local and field performances and the number of persons withdisabilities covered.  
7. How is the performance of the individual adjudged asoutstanding  
8. Remarks including a brief life sketch of the individual.  
9. No. or years working for the persons with disabilities.  
10. Details of her/his contribution during last ten yearssupported by documentary evidence  
11. Whether received any awards in the past, if so specify andfurnish a brief account.  
12. Name of the Area/ District/ State in which outstanding work hasbeen done for the welfare of persons with disabilities.  
13. Details of outstanding professional achievements, if any  
Signature of the applicant with dateSignature of the recommending authority with dateAnnexure-EParticulars of the Institutions for National Award
1. Name of the Institution in English (In BLOCK Capital letters)and Hindi  
2. Postal and Telegraphic address of Institution with telephoneand fax number.  
3. Web-site/ E-mail address, if any  
4. Year of establishment  
5. Whether recognized or aided by State/ Central Govt./ Localbodies  
6. Nature of work undertaken by the Institution  
7. Total number of employees in the Institution (also indicatethe number of employees with disabilities, disability-wise). Male Female Total
8. Details of work done by the Institution including places andthe number of disabled persons covered by the Institution.  
9. Specify the outstanding achievements/ Contribution of theInstitution in the Past ten years in the area of welfare ofpersons with disabilities and rehabilitation /education includingtechnical education and vocational training to persons withdisabilities.  
10. Whether Institution have received any Award in the past. Ifso, specify and give brief account.  
11. No. of persons with disabilities are on Governing Body. Givetheir names and addresses.  
12. The number of disabled, population served and area of workincluding District /State.  
13. Give details showing various activities done by theInstitution with numerical output.  
Note: Memorandum/Articles of Association annual reports for the last two years and like documents may be sent.Signature of President/Secretary of the Institution with dateSignature of the recommending authority with dateAnnexure-FParticulars of Role Model for National Award
1. Name in English (in BLOCK Capital letters) and in Hindi  
2. Address along with telephone & fax number, if any.  
3. E-mail address, if any  
4. Nature and degree of Disability (Attach DisabilityCertificate)  
5. Indicate percentage of disability and since when  
6. Date of birth  
7. Educational qualifications  
8. Brief details/particulars of the achievements made which maybe considered original and exemplar for persons with disabilities  
9. Whether any National or International award received and ifso, the details thereof  
Signature of the applicant with dateSignature of the recommending authority with dateAnnexure-GApplication for National Award for Best Applied Research/ Innovation/ Product Development Aimed at Improving the life of Persons with Disabilities.
1. Name in English and in Hindi (in BLOCK Capital letters)  
2. Address of the applicant (In full) with telephone and faxnumber.  
3. Web-site/ E-mail address, if any  
4. Date of birth  
5. Educational qualifications  
6. Professional/ Official Designation & Address ofOrganization with telephone & fax numbers.  
7. Title of Invention/ Innovation  
8. i) When and where the development work was carried out.ii) Was the proposal undertaken as a research project in aResearch Laboratory/ Institute or any other Organization.  
9. Detailed technical description(Use separate sheets)  
10. Present stage of development (Strike out items which do notapply) Idea/ Model/ Working Model/ Prototype/ Commercialised
11. Claim of Originalitya) How it is different from known Indigenous and importedPin-Point in detail, the originality/ novelty claimed (Useseparate sheet).b) Has it been patented? If so give patent no. and dates ofapplication/ acceptance and sealing?  
12. Advantage claimed over alternative products(Strike outwhichever is not applicable).a) Reduced capital cost/ operating cost/ Weight/ volume.b) Improved performance/ safety/ output serviceability/ range ofapplications/ utility directly or as attachment.c) Aiding import substitution and self-reliance.d) Any other special merits.  
13. Tests/ Demonstrations carried out:a) Give details of the tests carried out and results obtained(Use separate sheets)b) Has the working model/ prototype been demonstrated/ suppliedfor use?If yes, give names(s) and address of the persons/ testingagencies and details of their observations/ test results/ opinions obtained.  
14. Details about commercialisation, has it been exploitedcommercially?a) If yes, date(s) of comercialisation, names and addresses ofthe parties manufacturing and annual sales.b) Name and address of the users, if any.  
15. Has your invention/ innovation been Published in technical orscientific Magazine? If so, enclose reprints/ cuttings.  
16. Has the invention/ innovation been submitted for considerationor consideration for any International/ National Awards? If so,give particulars  
17. State how the invention will benefit people with disabilitiesin their education/ employment/ training/ rehabilitation on or anyother aspect of living.  
18. Comment on its affordability by a common person withdisabilities or by an institution/ organization.  
19. Whether received any award in the past. Specify and give abrief account.  
Dated:Signature of the applicant with dateRemarks of the State Govt. Employers (Strike off whichever is not applicable).The work of the applicant recommended for consideration for Best Applied Research/ Innovation/ Product Development aimed at improving the life of persons with disabilities. The work is/ is not an assignment of employment.Signature of Head of the Institution/ Organization with SealSignature of the recommending authority with dateAnnexure-HParticulars of Outstanding Work in the Creation of Barrier-Free Environment for Persons with Disabilities for National Awards
1. Name of the Agency in English (in Block Capital letters) andin Hindi  
2. Address of the agency along with telephone & fax number,if any.  
3. Web-site/E-mail address, if any  
4. Nature of the agency  
5. Particulars of access facilities provided  
6. Number of the people benefited annually catrgory-wise  
7. Comment on the responsibility of the facilities given.  
8. Whether toilets have been modified, doors are modified keepingin view the needs of disabled and ramps are provided in thebuilding.  
9. Whether facilities for visually and hearing handicapped areprovided at work site and protective devices are used for thetheir physical safeguards. Give full details.  
Signature of the applicant with dateSignature of the recommending authority with dateAnnexure-IParticulars of the Best District of a State Engaged in Rehabilitation of the Disabled Persons
1. Name of the district  
2. Name of the state  
3. Since when District Rehabilitation Centre is in operation  
4. Details of activities undertaken in the area of disabilityrehabilitation  
5. Involvement of District administration NGOs/Local levelbodies and public Representatives in functioning of DistrictCenter.  
6. Special efforts made in the provision of services includingfor prevention of disability.  
7. Details of convergence of various development schemes forbenefit of Persons with Disabilities.  
8. Coverage under ADIP Scheme  
9. Details of awareness generating activities  
10. Any other  
Signature with dateSignature of the recommending authority with dateAnnexure-JParticulars of the Best State Channelising Agency of the National Handicapped Finance and Development Corporation
1. Name of the State  
2. Name of State Channelising Agency in English (ln BLOCKCapital letters) and Hindi  
3. Year of nomination as SCA of NHFDC  
4. Date of execution of GLA  
5. Date of Government Guarantee  
6. Quantum of Government Guarantee  
7. Number of Projects received in NHFDC from SCA in the previousfinancial year  
8. Number of projects sanctioned by NHFDC during previousfinancial year  
9. Amount released by NHFDC to SCA during previous financialyear.  
10. Amount disbursed to beneficiaries by SCA during previousfinancial year.  
11. Number of Persons with Disability to whom loan disbursed bythe SCA during previous financial year.  
12. Recovery due from the SCA till the end of previous financialyear.  
13. Recovery received from SCA till the end of previous financialyear.  
14. Recovery percentage at the end of previous financial year.  
15. Funds refunded by SCA during the previous financial year.  
16. Utilisation certificates received from SCA during theprevious financial year.  
17. Utilisation percentage during previous financial year for theamount due for utilization.  
Signature:Name:Designation:Office Address with seal:Comments of the Recommending Authority:Annexure-KParticulars of Outstanding Creative Adult Persons with Disabilities for National Awards
1. Name of the person in Hindi & English (In BLOCK Capitalletters)  
2. Residential address along with telephone no. and fax number,if any.  
3. E-mail address, if any  
4. Web-site address, if any  
5. Date of Birth/ Age  
6. Nature and degree of disability (attach DisabilityCertificate)  
7. Occupation  
8. Monthly income  
9. Particulars of the creative work for which award is to beconsidered  
Signature of the applicant with dateSignature, name & designation of the recommending authority with dateNote: - 1. Two copies of the photographs clearly showing disability of recommended person with disabilities, to be enclosed with bio-data.

2. Application should be supported by a Medical certificate indicating the degree of total disability.

Annexure-LParticulars of Outstanding Creative Child with Disabilities for National Awards
1. Name of the child in English (in BLOCK Capital letters) andHindi :
2. Date of Birth (Attach Certificate) :
3. Residential address along with telephone & fax number, ifany. :
4. E-mail address, if any :
5. Web-site Address, if any :
6. Nature and degree of disability :
7. Class in which studying :
8. Particulars of the creative work for which award is to beconsidered :
Signature of ApplicantName (In Block Capital letters)AddressRelationship with CandidateSignature, name & designation of the recommending authority with dateNote: - 1. Two copies of the photographs clearly showing disability of recommended child with disabilities, to be enclosed with bio-data.

2. Application should be supported by a Medical certificate indicating the degree of total disability.

Annexure-MNational Award for Best Braille Printing Press
1. Name of the Organization :  
2. Name of Braille Press Manager :  
3. Address :  
4. Telephone number :  
5. Fax number :  
6. E-mail :  
7. Web-site address :  
8. Establishment of the Braille Press: Month :  
  Year :  
9. Braille Printing Capacity :  
(a) No. of Printers :  
(b) Details of. each Printer :  
{|
S.No. Type of printer Speed (Characters per second) Functional/ Non functional
1.      
2.      
3.      
4.      
|-| 10.| Year-wise production by the Press (not including workour-sourced)|-| {||-| S.No.| Item| 2009-10| 2009-10| 2010-11|-| 1.| No. of titles by language
(a)Hindi
(b)English
(c)other languages
(i)
(ii)
(iii)Total
||||-| 2.| No. of volumes (copies)||||-| 3.| No. of pages||||-| 4.| No. of School Books||||-| 5.| No. of tactile sketches, graphs, geometrical figures etc.||||-| 6.| No. of volumes sold
(a)Subsidized
(b)Non-subsidized
Total||||}|-| 11.| Financial status|||-| {||-| Financial year| Expenditure| Sale proceeds| Profit/loss|-| 2008-09

2009.

-10

2010.

-11||||}|}Signature with office sealNameDesignationDatePlaceN.B.
(a)Please include list of titles alongwith language and number of volumes sold.
(b)Please enclose copies of Balance sheet and profit/loss account of the organization duly audited.
Signature, Name & Designation of the Recommending authority with dateAnnexure-NParticulars of the Recommended Best Accessible Website for Persons with Disabilities for National Awards
1. Name of the Organization / Agency in English (in BlockCapital letters) and in Hindi  
2. Address of the Organization / agency along with telephone &fax number, if any.  
3. Web-site/ E-mail address, if any  
4. Nature of the agency  
5. Brief of features of accessible facilities provided  
6. Number of the people benefited annually category-wise.  
7. Comments on replicability of the accessibility features ofwebsite.  
8. Does it meet level AA of WCAG 2.0 guidelines  
9. Can a person with visual disability use a screen readersoftware on this website  
10. Can a person who has difficulty in using a mouse, use voicerecognition software which enables working on computer withverbal commands  
11. Does it has facilities to change the size and spacing of thetext  
12. Does it has facilities to change the colour scheme of thetext  
13. Can the website be accessed through mobile phone  
14. Is website updated regularly  
Signature of the authorized person of applicant organizationSignature, name & designation of the recommending authority with dateAnnexure-OParticulars of the Best State in Promoting Empowerment of Persons with Disabilities
1. Name of the State  
2. Overall planning and strategy of the state in providingcomprehensive rehabilitation services to the persons withdisabilities and setting up good Institutional infrastructureincluding state commissioner for persons with disabilities(PwDs).  
3. Percentage of persons with disabilities who have been issueddisability certificates  
4. Percentage coverage of identified persons with severemultiple disabilities under IGNDPS  
5. Achievement of State (inpercentage against their notional allocation) under the followingCentral Sector Schemes:-(i) DDRS - 5 %(ii) ADIP - 5%(iii) SIPDA- 5%  
6. Percentage of governmentelementary and secondary schools having:-(a) Ramps with railings(b) Special teachers(c) Disabled friendly toilets  
7. PwD who have been placed in Government jobs against thestipulated 3% quota for them  
8. Special efforts made to provide barrier free environment inpublic Spaces  
9. Expenditure on State Sector schemes for PwDs as % of thetotal State Plan Outlay  
10. Percentage of PwDs provided vocational training during lastfive years  
11. Loan availed by SCA from NHFDC as % of its notionalallocation.  
Signature of the authorized person with dateSignature of the recommending authority with dateAnnexure-PParticulars of Best Sportsperson with Disability
1. Name in English (in BLOCK Capital letters) and in Hindi  
2. Address along with telephone & fax number, if any.  
3. E-mail address, if any  
4. Nature and degree of Disability (Attach DisabilityCertificate)  
5. Indicate percentage of disability and since when  
6. Date of birth  
7. Educational qualifications  
8. Number of International level sports events participated  
9. Number of international medals won during last 3 years  
10. Number of National level sports events participated  
11. Number of National medals won during last 3 years  
12. Any other achievement in activities related to the sports forpersons with disabilities  
Signature of ApplicantName (In BLOCK Capital letters)AddressRelationship with CandidateSignature, name & designation of the recommending authority with dateNote: Application Should be supported by a Medical certificate indicating the degree or total disability.Annexure-QCalender of Activities to be followed Each Year
SI. No. Activities Date and Month
1. Advertisement of National Awards 15thJune
2. Last date of receipt of applications 15thJuly
3. Constitution of Screening Committees and National SelectionCommittees 30thJune
4. Meetings of the Screening Committees 31stJuly
5. Meeting of the National Selection Committee 31stAugust
6. Verification of short-listed candidates 15thOctober
7. Information/confirmation to awardees 31stOctober
8. Presentation of National Awards 3rdDecember