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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(3)(ii) in The Punjab Labour Welfare Fund Act, 1965

(ii)in any establishment, other than a factory, any person responsible to the owner of the establishment for the supervision and control of the employees or for the payment of wages;