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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Madhya Pradesh - Subsection

Section 94(2) in The M.P. Factories Rules, 1962

(2)[ The period of overtime worked shall also be entered in overtime slips in duplicate, in Form No. 12 a copy of which duly signed by the Manager or by person duly authorised by him shall be given to the worker immediately after completion of the overtime work.] [Renumbered by Notification No. 3688-4113-XVI, dated 1-6-1968.]Notice prescribed under sub-section (8) of Section 61