Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Bengal Presidency - Subsection Section 13(1) in The Bengal Agricultural And Sanitary Improvement Act, 1920 (1)As soon as possible after a scheme has been accepted under section 8, or section 12, the Collector shall direct the Engineer to execute to work.
