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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Prem Lal Thakur vs . State Of H.P. And Others on 29 August, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Prem Lal Thakur vs. State of H.P. and others .

CWP No.3497 of 2020 29.08.2023 Present Mr. Sanjay K. Sharma, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate General, for respondent No.1/State.

of Ms. Ruchika Khachi, Advocate, for respondent No.2.

rt Mr. Harmohan and Ms. Bhavna Advocates, for respondent No.3.

Shamra, Mr. Sanket Sankhyan, Advocate, for respondent No.4.

Counter affidavit on behalf of respondent No.1. is stated to have been filed, but the same is not on record.

Registry to trace and place the same on record, if in order.

Reply on behalf of respondent Nos. 2 to 4 be filed within a period of three weeks. List thereafter.

(Sandeep Sharma) Judge August 29, 2023 (Shankar) ::: Downloaded on - 29/08/2023 20:35:13 :::CIS