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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Prem Lal Thakur vs . State Of H.P. & Others on 11 April, 2023

Bench: Sabina, Satyen Vaidya

Prem Lal Thakur Vs. State of H.P. & Others .

CWP No.1894 of 2023 11.04.2023 Present: Mr. Peeyush Verma, Advocate for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General for respondents No.1 to 7. CMP No. 3686 of 2023.

The application, for the reasons stated therein, is allowed. Consequently, the applicant-petitioner, at this stage, is exempted from filing the translated copies of the documents in issue. The same, however, be filed before the next date.

CWP No. 1894 of 2023 & CMP No. 3685 of 2023 Notice.

Mr. Ramakant Sharma, learned Additional Advocate General accepts notice on behalf of respondents No.1 to 7 and seeks time to file reply.

Let notice be issued to respondent No.8 for 8th May, 2023.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge April 11, 2023(ps) ::: Downloaded on - 12/04/2023 20:35:29 :::CIS