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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(2)The organizer shall ensure that all precautionary measures for the safety of spectators during the event shall be taken. The organizer shall erect barricades or other safety measures on both sides of the track.