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[Cites 0, Cited by 0] [Section 66(5)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(5)(e) in The Copyright Rules, 2013

(e)in case the Tariff Scheme is for the use by an industry the important role played by that industry in promoting dissemination of works and their contribution to the national economy and as far as possible in consultation with licensees.