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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(5) in The Copyright Rules, 2013

(5)Every society shall observe the following while fixing Tariff Scheme, namely :-
(a)licence fee to be fair and reasonable;
(b)take note of the value of the rights of the works;
(c)the purpose and manner in which the rights are to be exploited;
(d)any relevant decisions of the Board; and
(e)in case the Tariff Scheme is for the use by an industry the important role played by that industry in promoting dissemination of works and their contribution to the national economy and as far as possible in consultation with licensees.