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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(1)(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(a)a fee of rupees five lakhs for the installed power generating unit and rupees one lakh for other units requiring usage of water;