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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(9) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

9.1Introduction. - This section describes the method by which all Users of the State Transmission System shall co-operate with SLDC and STU in contributing towards effective control of the system frequency and managing the EHV voltage of the State Transmission System.State Transmission System normally operates in synchronism with the Western Region Grid and WRLDC has the overall responsibility of the integrated operation of the Western Regional Power System. The constituents of the Region are required to follow the instructions of WRLDC for the backing down generation, regulating loads, MVAr drawal etc. to meet the objective.SLDC shall accordingly instruct Generating Units to regulate Generation/Export and hold reserves of active and reactive power within their respective declared parameters. SLDC shall also regulate the load as may be necessary to meet the objective.State Transmission System voltage levels can be affected by Regional operation. The STU/SLDC shall optimize voltage management by adjusting transformer taps (On Line Tap Changers) to the extent available and switching of circuits/capacitors/reactors and other operational steps. SLDC will instruct SSGS to regulate MVAr generation within their declared parameters. SLDC shall also instruct Discoms to regulate demand, if necessary.