Section 1 in The Family Courts (Jharkhand High Court) Rules, 2004
1. Short title.
(a)These rules may be called the Family Courts (Jharkhand High Court) Rules, 2004.(b)Commencement.-These rules shall come into force from 15th August, 2004.(c)Application.-These rules shall apply to the Family Courts established in the State of Jharkhand under Section 3 of the Family Courts Act, 1984.
