Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jharkhand - Subsection Section 1(c) in The Family Courts (Jharkhand High Court) Rules, 2004 (c)Application.-These rules shall apply to the Family Courts established in the State of Jharkhand under Section 3 of the Family Courts Act, 1984.
