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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(3) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(3)The Centre may also call regular meetings of all the parents for discussing various issues related to the well being of children and the running of the Centre.