Section 20 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017
20. Parent Teacher Association.
(1)Each Centre shall constitute a Parent Teacher Association (PTA) within one month of its registration.(2)The nature, structure and duties of a Parent Teacher Association shall be such as may be prescribed.(3)The Centre may also call regular meetings of all the parents for discussing various issues related to the well being of children and the running of the Centre.
