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Himachal Pradesh High Court

Kushwinder Singh & Ors vs . State Of H.P. on 22 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Kushwinder Singh & ors Vs. State of H.P. & ors .

CWP No. 2183 of 2022 22.5.2023 Present: Ms. Anita, Advocate vice Ms. Vidushi Sharma, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan, Senior Additional Advocate General, Mr. Navlesh Verma, Additional Advocate General, Ms. Sharmila Patiyal, Additional Advocate General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat r Chauhan, Law Officer, for respondents No. 1 to 5.

Mr. Amrinder Singh Rana, Advocate and Mr. Karan Singh Parmar, Advocates, for respondents No. 6 to 10.

Learned vice counsel appearing for the petitioner prays for and is granted two weeks' time to file rejoinder, failing which right to file reply shall be deemed to have been closed.

Interim order to continue.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 22, 2023 (kalpana) ::: Downloaded on - 23/05/2023 20:31:26 :::CIS