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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

4. Allotment of seats.

- (i) Category - A-(97% of the sanctioned intake of seats) - Competent Authority Seats. These seats shall be filled up through counseling by the competent authority as per merit/ ranking following rules of Reservation from the students who have passed the common entrance test held by the state (EAMCET) for that year.
(ii)Category - B - (3% of the sanctioned intake of the seats) - Self Financing Seats/College Development Seats: These seats shall be filled by the Government/Committee constituted by the Government as per the orders issued by the Government from time to time based on merit.