Section 4(ii) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
(ii)Category - B - (3% of the sanctioned intake of the seats) - Self Financing Seats/College Development Seats: These seats shall be filled by the Government/Committee constituted by the Government as per the orders issued by the Government from time to time based on merit.
