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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(7)(g) in Madhya Pradesh Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement Mechanism and related matters of Wind and Solar generating stations) Regulations, 2018

(g)State Load Dispatch Centre or the Secretariat of State Power Committee, as the case may be shall maintain separate records and account of time-block wise schedules, actual generation and deviations for all generators, including wind and solar generators.