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[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(A) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(A)the ship shall be assumed stranded with zero trim and heel, with the stranded draught prior to tidal change equal to the partial load line draught dp