Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar Staff Selection Commission Act, 2002

(2)The Commission shall frame Regulations for procedure for publication of Advertisements, conduct of written examinations, publication of results, conduct of viva-voice test/personality test, if any, and other functions with the approval of State Government.