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[Cites 0, Cited by 5] [Entire Act]

State of Bihar - Section

Section 12 in Bihar Staff Selection Commission Act, 2002

12. Power to make Rules.

(1)The State Government shall have power to make Rules/Regulations for implementing the provisions of this Act.
(2)The Commission shall frame Regulations for procedure for publication of Advertisements, conduct of written examinations, publication of results, conduct of viva-voice test/personality test, if any, and other functions with the approval of State Government.