Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 371] [Entire Act] Bengal Presidency - Subsection Section 371(b) in Police Regulations, Bengal , 1943 (b)Excise officers are also permitted to attend chaukidari parades to explain matters to chaukidars and dafadars, and to obtain from them information of any offence against the excise laws.