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Bengal Presidency - Section

Section 371 in Police Regulations, Bengal , 1943

371. Attendance of circle and excise officers at chaukidari parades.

(a)Circle, officers are required by the Provincial Government to pay special attention to the work of chaukidars and they are encouraged to attend chaukidari parades at the police-stations as well as at the union board offices. At the police-station parades circle officers will be in a position to learn the information required by the police and will then be able to assist them in obtaining it from the chaukidars and the presidents of union boards. Police officers should, therefore, co-operate with circle officers and should keep them fully informed of anything that they require in the way of special information and of any defects in the working of any particular chaukidar or chaukidars.
(b)Excise officers are also permitted to attend chaukidari parades to explain matters to chaukidars and dafadars, and to obtain from them information of any offence against the excise laws.