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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)a notice specifying the polling area, the serial number of electors in the relevant electoral roll who are entitled to vote at the polling station; and