Section 36(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
(1)Outside each polling station there shall be displayed prominently,-(a)a notice specifying the polling area, the serial number of electors in the relevant electoral roll who are entitled to vote at the polling station; and(b)a copy of the list of contesting candidates with the serial numbers and the symbols assigned to them.
