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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(2)Technical Standards for construction of PDN shall be as per the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010.