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State of Madhya Pradesh - Section

Section 5 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

5. Technical Standards for Construction of PDN.

(1)MGO shall be responsible for safe Operation and Maintenance of the PDN as per the relevant Rules/Regulations.
(2)Technical Standards for construction of PDN shall be as per the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010.
(3)Technical Standards for Distribution Licensee's system shall be shared by the Distribution Licensee in public domain within one month from the date of official notification of these Regulations.
(4)Micro-Grid Projects with project capacity of 10 KW and above shall be required to construct PDN conforming to the technical standards of Distribution Licensee's system.
(5)These Regulations shall be applied on all new and existing Micro-Grid projects. State Nodal Agency shall appoint third party agency for verification of technical standards of PDN.