Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24K] [Entire Act] State of Rajasthan - Subsection Section 24K(2) in The University of Rajputana (Second Amendment) Act, 1950 (2)The powers and functions of the Boards established under subsection (1) shall be as prescribed by the Ordinances.
