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State of Rajasthan - Section

Section 24K in The University of Rajputana (Second Amendment) Act, 1950

24K. Other Boards. - (1) The University shall establish a Research Board, a Publication Board, a Board of Sports, a Health and Residence Board and such other Boards as may be prescribed by the Statutes.

(2)The powers and functions of the Boards established under subsection (1) shall be as prescribed by the Ordinances.