Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(1)(c) in The U.P. (Regulation Of Building Operations) Rules, 1985 (c)judge the propriety of the matter from technical, and administrative point of view and that it does not violate any legal provisions.