Delhi High Court - Orders
Brawn Laboratories Limited vs National Pharmaceutical Pricing ... on 26 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9835/2016
BRAWN LABORATORIES LIMITED
..... Petitioner
Through: Ms.Sonia Sharma, Adv.
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY
(N.P.P.A) & ORS
..... Respondents
Through: Mr.Anurag Ahluwalia, CGSC.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 26.09.2023
1. Learned counsel for the petitioner submits that LPA 891/2011 titled Union of India & Anr. v. Best Laboratories Pvt. Ltd. is pending before the Hon'ble Division Bench of this Court.
2. Awaiting the decision of Hon'ble Division Bench, re-list on 26th February, 2024.
NAVIN CHAWLA, J SEPTEMBER 26, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
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