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State of Odisha - Section

Section 1 in The Orissa Kendu Leaves (Control of Trade) Act, 1961

1. Short title, Extent and Commencement.

(1)This Act may be called the Orissa Kendu Leaves (Control of Trade) Act, 1961.
(2)It extends to the whole of the State of Orissa.
(3)It shall [come into force] [Came into force w.e.f. 5.1.1962 vide Notification No. 330. C. P. dated 4.1.1962 published in Orissa Gazette, Extraordinary dated 6.1.1962 (No. 5).] in any district on such date as Government may, by notification, appoint.