Section 1(3) in The Orissa Kendu Leaves (Control of Trade) Act, 1961
(3)It shall [come into force] [Came into force w.e.f. 5.1.1962 vide Notification No. 330. C. P. dated 4.1.1962 published in Orissa Gazette, Extraordinary dated 6.1.1962 (No. 5).] in any district on such date as Government may, by notification, appoint.
