Section 2 in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015
2. Definitions.
- In these Rules, unless otherwise requires in the context -(i)" Government " means Bihar Government ;(ii)"Appointing Authority " means the Director, Handloom & Sericulture, Bihar, Patna;(iii)"Cadre Controlling Authority " means the Director, Handloom & Sericulture, Bihar, Patna;(iv)" Department " means Department of Industries, Bihar, Patna;(v)" Commission " means the Bihar Staff Selection Commission;(vi)" Cadre " means Cadres of the Technical employees of different categories of the Handloom Sector in the Regional Offices of State Government.(vii)"Directorate " means Handloom and Silk (Sericulture) Directorate.
