Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Bihar - Subsection Section 147(2) in Bihar Minor Mineral Rules, 2017 (2)Every notification issued under these rules shall, as soon as it is issued, be laid before each house of the State Legislature.
