Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 147 in Bihar Minor Mineral Rules, 2017 147. Laying of Rules. (1)These rules, as soon as they are promulgated, shall be laid before each house of the State Legislature.(2)Every notification issued under these rules shall, as soon as it is issued, be laid before each house of the State Legislature.
