Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 41B in The U.P. Homoeopathic Medicine Act, 1951 41B. [* * *] [Sections 41-A, 41-B and 41-C inserted by U. P. Act 1 of 1975 and omitted by U. P. Act 14 of 1977 (w.e.f. 8-8-1977).]
