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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(b) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(b)The Secretary of Association of Colleges formed as in (a) above shall intimate its formation, rules and bye laws and the names of the office bearers, before the stipulated date, to the competent authority and Chairman of Permanent Committee,