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State of Jammu-Kashmir - Section

Section 50 in Jammu and Kashmir Panchayati Raj Rules, 1996

50. Completion certificate before final payment.

- Completion certificate shall be submitted by the Sarpanch and a member of the Panchayat to be nominated by the Panchayat Halqa of the Panchayat to the effect that they have examined the work and are satisfied that it has been properly carried out in accordance with the sanctioned plans and estimates.