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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(v) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(v)To send recommendation to Energy Department, Government of Rajasthan in the matter of designing and revision of the syllabus, conducting examinations for electrical supervisors and wiremen and on any other matter necessary for implementation of these rules and resolving problems if any;