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State of Uttar Pradesh - Section

Section 26 in The Hastinapur Town Development Board Act, 1954

26. Accounts and Audit.

(1)The Board shall cause to be maintained such books of accounts and other books in relation to its accounts in such form and in such manner as may be prescribed.
(2)The accounts of the Board shall be audited by such authority, at such times and in such manner as may be prescribed.