Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(1) in The Hastinapur Town Development Board Act, 1954

(1)The Board shall cause to be maintained such books of accounts and other books in relation to its accounts in such form and in such manner as may be prescribed.