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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

(a)Junior Engineers recruited under the Orissa Junior Engineers Cadre (Recruitment and Conditions of Service) Rules, 1972, who continue as such on the date of commencement of these rules ; and