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State of Odisha - Section

Section 5 in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

5.

(1)The cadre of Junior Engineers shall comprise -
(a)Junior Engineers recruited under the Orissa Junior Engineers Cadre (Recruitment and Conditions of Service) Rules, 1972, who continue as such on the date of commencement of these rules ; and
(b)the Sub-Assistant Engineers continuing as such on the date of commencement of these rules; and;
(c)Junior Engineers appointed after the commencement of these rules.
(2)The Sub-Assistant Engineers referred to in Clause (b) of Sub-rule (1) shall on and from the date of commencement of these rules be re-designated as Junior Engineers.