Himachal Pradesh High Court
Naveen Kumar & Ors. vs . State Of H.P. & Ors. on 27 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Naveen Kumar & Ors. vs. State of H.P. & Ors.
CWP No. 2688 of 2021 a/w CWP No. 2756 of 2021 .
27.04.2022 Present: Mr. C. S. Thakur, Advocate, for the petitioners.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. And Mr. Bhupinder Thakur, Dy. A.G., for respondents No. 1 to 4. As prayed for, list on 25.05.2022.
(Tarlok Singh Chauhan)
r Judge
April 27, 2022
(sanjeev)
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