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State of Bihar - Section

Section 33A in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

33A. [ Employment Card. [Inserted by S.O. 1684, dated 10-12-1979.]

(1)Every employer shall issue an Employment Card in Form No. XVIII to each Beedi Worker within three days of the employment of the worker.
(2)The Card shall be maintained upto date and any change in the particulars shall be entered therein],