Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] State of Bihar - Subsection Section 33A(1) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (1)Every employer shall issue an Employment Card in Form No. XVIII to each Beedi Worker within three days of the employment of the worker.
