Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Nagaland - Subsection Section 32(3) in The Global Open University (Nagaland) Act, 2006 (3)If the Chancellor chooses to attend any meeting, the Chancellor shall have the overriding right to preside over the meeting.
